Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10C] [Entire Act] State of Odisha - Subsection Section 10C(6) in Orissa Education Act, 1969 (6)An employee belonging to a common cadre may be transferred from one institution to another by the prescribed authority and in the prescribed manner.
