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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(2)(b) in Conduct of Elections Rules, 1961

(b)may, in addition, place on his ballot paper the figure 2 or the figures 2 and 3, or the figures 2, 3 and 4 and so on, in the space opposite the names of the other candidates in the order of his preference.