Section 2 in The Newspaper (Price And Page) Act, 1956
2. Definitions .-In this Act, unless the context otherwise requires,-
(a)"daily newspaper" means a newspaper which is published on not less than six days in a week, and includes any supplement or special edition of such newspaper;(b)"newspaper" means any printed periodical work containing public news or comments on public news appearing at intervals of not more than a week.
