Section 82 in The Delhi Municipal Corporation Act, 1957
82. Power to make regulations.
- The [A Corporation] [Substituted by Delhi Act 12 of 2011, section 2(a), "for the Corporation" (w.e.f. 13-1-2012)] may make regulations for the transaction of business at its meeting:Provided that the time, place and procedure for the first meeting after the constitution of the [a Corporation] [Substituted by Delhi Act 12 of 2011, section 2(a), "for the Corporation" (w.e.f. 13-1-2012)] under section 3 shall be determined by the Administrator.Transaction of business by Standing and other committees
