Section 15(2) in Birsa Munda Tribal University Act, 2017
(2)For the purpose of sub-section (1), the State Government shall constitute a search committee which shall consist of the following members, namely:-(i)two members (not being persons connected with the University or with any college or institution) out of whom one shall be a person nominated in the manner prescribed by Statutes by the Executive Council and the Academic Council jointly and the other shall be a person nominated, in the manner prescribed by Statutes, by the Vice-Chancellors of all the State Universities established by law in the State of Gujarat;(ii)one member, who is an eminent educationalist and has contributed to the University education system, to be nominated by the State Government.
