Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 321] [Entire Act]

State of Haryana - Subsection

Section 321(f) in Punjab Jail Manual

(f)to bring to the notice of the Deputy Superintendent any prisoner appearing to be ill or complaining of sickness,