Supreme Court - Daily Orders
Commissioner Of Income Tax-Ii, New ... vs M/S Modipon Ltd. on 14 January, 2016
ITEM NO.7 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR.PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s). 29817/2011
COMMISSIONER OF INCOME TAX-II, NEW DELHI Petitioner(s)
VERSUS
M/S MODIPON LTD. Respondent(s)
(with office report)
Date : 14/01/2016 This petition was called on for hearing today.
For Petitioner(s)
Mr. B. V. Balaram Das,Adv.
Mrs Gurmeet Kaur Kwatra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the petitioner to furnish fresh address of the sole respondent within four weeks time as last opportunity. Notice thereafter be issued.
List again on 16.3.2016.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2016.01.14 16:48:12 IST Reason: