Madhya Pradesh High Court
Laxmi Bai vs The State Of Madhya Pradesh on 25 November, 2022
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 27077 of 2022 (LAXMI BAI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 25-11-2022 As prayed by Ms. Surbhi Bahal, learned counsel for the petitioner, list this matter in the next week.
(NANDITA DUBEY) JUDGE sjk Signature Not Verified Signed by: SHARAN JEET KAUR JASSAL Signing time: 11/25/2022 4:33:30 PM