Section 1(g) in Andhra Pradesh Rules Under the Registration Act, 1908
(g)[ "Document writer" means and includes one who is engaged in the profession of preparing and writing of documents to be presented for registration. [Clauses (g), (h) & (i) added by Registration Rules Supplement published in the Rules Supplement to Part II, Page 57 of the Andhra Pradesh Gazette, dated 23.2.1961. ]
