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[Cites 0, Cited by 0] [Section 231] [Entire Act]

State of Tamilnadu - Subsection

Section 231(e) in Tamil Nadu District Municipalities Act, 1920

(e)cause or suffer to drain into or upon any place set apart as aforesaid for drinking, bathing or washing clothes, or cause or suffer anything to be brought thereinto or do anything whereby the water may be fouled or corrupted.]