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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(3)(ia) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(ia)[ in preparing statement of principles under Section 9A;] [Inserted by S.O., 1461 dated 26.8.1976.]