Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(e) in C.U. Shah University First Statutes 2013

(e)For the payment of salaries, allowances, provident fund contributions, gratuity and other benefits to officers, employees and members of the teaching and research staff;