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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(2) in Punjab Management of Senior Citizen Homes for Elderly Persons Scheme, 2019

(2)The State grant-in-aid Committee shall comprise of four members, namely:-
(i) Director,Department of Social Security and Women and Child Development; Chairman
(ii) Additional Director, Social Security; Member
(iii) Joint Director, Social Security; Member
(iv) Deputy Director, Social Security. Member-Secretary