Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(a) in The East Punjab Removal of Religious and Social Disabilities Act, 1948

(a)prevents any person belonging to any excluded class from exercising any right conferred by section 3, or