Delhi High Court - Orders
Re-Hoffland Finance Ltd vs Unknown on 16 April, 2024
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~C25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 351/1999 &
RE-HOFFLAND FINANCE LTD. ..... Petitioner
Through: None.
versus
.... ..... Respondent
Through: Ms. Ruchi Sindhwani, Sr.
Standing Counsel for OL with
Ms. Megha Bharara, Adv.
Mr. Shubham Yadav, Adv. for
applicant in CO.APPL.
389/2024.
Mr. Ramesh Babu M.R., Ms.
Manisha Singh, Ms. Nisha
Sharma & Mr. Rohan
Srivastava, Advs. for RBI.
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 16.04.2024 CO.APPL. 389/2024
1. This is an application moved on behalf of the applicant namely, Col. P.M. Dubyey (Retd.), in the capacity of President, Hoffland Investors Forum, who has invested in the project of the respondent/company (in liquidation).
2. A copy of this application has been served upon the Official Liquidator.
3. Learned Senior Standing Counsel for the Official Liquidator requests for time to seek instructions regarding the claim of the applicant as also to file a reply to this application.
This is a digitally signed order.
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4. It appears that the claim of the applicants had been acknowledged by the Committee appointed by this Court as far back as on 08.04.2012.
5. However, the decision of the Committee has since been revisited and several claims have been examined in the interregnum at the end of the Official Liquidator.
6. This Court vide previous order dated 12.03.2024, directed the Official Liquidator to file a status report within four weeks from today. Some more time is requested by the learned Senior Standing Counsel to file status report since the matter is being examined by the empanelled Chartered Accountants.
7. Last and final opportunity is granted to the Official Liquidator to file status report within four weeks from today.
8. Re-notify on the date already fixed.
DHARMESH SHARMA, J.
APRIL 16, 2024/ck This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/04/2024 at 23:37:26