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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Haryana - Subsection

Section 61(1)(d) in The Haryana Municipal Act, 1973

(d)all dust, dirt, dung, ashes, refuge, animal matter or filth or rubbish of any kind or dead bodies of animals, collected by the committee from the streets, houses, privies, sewers, cesspools or else where or deposited in places fixed by the committees under section 152;