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State of Rajasthan - Section
Section 10 in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998
10. Reservation of vacancies for Outstanding Sports persons.
- Reservation of vacancies for Outstanding Sports persons shall be 2% of the total vacancies outside the purview of the Commission in that year earmarked for direct recruitment. In the event of non-availability of the eligible and suitable Sports persons in a particular year, the vacancies so reserved for them shall be filled in accordance with the normal procedure and such vacancies shall not be carried forward to the subsequent year. The reservation for Sports persons shall be treated as horizontal reservation and it shall be adjusted in the respective category to which the sportsperson belong.Explanation. - "Outstanding Sports persons" shall mean and include the Sports persons belonging to the State who have participated individually or in team in the Sports and Games recognized by the International Olympic Committee and Indian Olympic Association or, in International Championships in Badminton, Tennis, Chess descriptions for each class of the Civil Services:-| Class of Service | Description |
| Subordinate Service | Has represented India in Asian Games, AsianChampionships, Common Wealth Games, World Championship, WorldUniversity Games, World School Games, SAARC Games or OlympicGames where he (in an individual item) or his team (in a teamevent) has obtained 1st, 2nd or 3rd position). |