Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 67 in The Orissa Port Trust Act, 1962 67. Priority of payment of interest and repayment of loan over other payments. - All payments due from the Board on account of interest on and repayment of loans shall be made in priority to all other payments due from the Board.
