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[Cites 0, Cited by 1] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in THE FINANCE ACT, 2021

(2)Save as otherwise provided in this Act,—
(a)sections 2 to 88 shall come into force on the 1st day of April, 2021;
(b)sections 108 to 123 shall come into force on such date as the 10 Central Government may, by notification in the Official Gazette, appoint.