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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(d) in The Rajasthan Prevention Of Witch-Hunting Act, 2015

(d)"witch-hunting" means any act or conduct on the part of any person,
(i)identifying, accusing or defaming a woman as a witch;
(ii)harassing, harming or injuring such woman whether mentally or physically or by damaging her property; and