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[Cites 0, Cited by 0] [Section 81I] [Entire Act]

State of Kerala - Subsection

Section 81I(2) in Kerala Factories Rules, 1957

(2)The representatives of the management on Safety Committee shall include -
(a)A senior official, who by his position in the organization can contribute effectively to the functioning of the committee, shall be the Chairman;
(b)A Safety Officer and a Factory Medical Officer wherever available and the Safety Officer in such a case shall be the Secretary of the Committee.
(c)A representative each from the production, maintenance and purchase departments.