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State of Jammu-Kashmir - Section

Section 102 in The Police Enhanced Penalties Ordinance, 2005

102. Power to seek assistance from Police Officer or other officer.

- Any officer exercising the powers under the Act may seek the assistance of any Police officer or other officer of the Government, as and when required and upon such request for assistance being made, the Police officer or other officer, as the case may be, shall render the necessary help in accordance with law.