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Supreme Court - Daily Orders

M/S.Sesa Sterlite Ltd. vs C.C.E.,Customs & S.Tax, Bhubaneshwar on 11 July, 2014

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     ITEM NO.11                            COURT NO.4              SECTION III

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

     Civil Appeal No(s).5791-5821/2014

     M/S.SESA STERLITE LTD.                                         Appellant(s)

                                                  VERSUS

     C.C.E.,CUSTOMS & S.TAX, BHUBANESHWAR                           Respondent(s)
     (With office report)

     Date : 11/07/2014 These appeals were called on for hearing today.

     CORAM :
                              HON’BLE MR. JUSTICE ANIL R. DAVE
                              HON’BLE MR. JUSTICE VIKRAMAJIT SEN

     For Appellant(s)                Mr. Prashant Shivdass,Adv.
                                     Mr. M. P. Devanath,Adv.(Not present)

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Issue notice.

Tag with Civil Appeal Nos.9844-9888 of 2010 (Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2014.07.15 17:20:06 IST Reason: