Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119AA] [Entire Act] Union of India - Subsection Section 119AA(iii) in Income Tax Rules, 1962 (iii)Unified Payments Interface Quick Response Code (UPI QR Code) (BHIM-UPI QR Code).]
