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[Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(7)(j) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(j)to borrow money for capital improvements and make suitable arrangements for its repayment;