Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 298B] [Entire Act] State of Haryana - Subsection Section 298B(a) in Punjab Jail Manual (a)if the arms and ammunition are ready for use in case of emergency,
