Madhya Pradesh High Court
Ajay @ Chen Singh vs The State Of Madhya Pradesh on 21 January, 2019
1 MCRC-2502-2019 The High Court Of Madhya Pradesh MCRC-2502-2019 (AJAY @ CHEN SINGH Vs THE STATE OF MADHYA PRADESH) 1 Indore, Dated : 21-01-2019 Parties through their counsel. Case-diary is not available. Ms. Mamta Shandilya, learned Public Prosecutor is directed to make available the case-diary on the next date of hearing.
List in the next week.
(S.K. AWASTHI) JUDGE sumathi Digitally signed by Sumati Jagadeesan Date: 21/01/2019 17:14:25