Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Manipur - Section

Section 68 in The Manipur Highways Act, 1979

68. Power to compound offences.

- The highway authority may, either before after the institution of the proceedings compound and offence against Part II to IV of this Act or any rule framed thereunder.