Madhya Pradesh High Court
Smt. Ratnabai vs The State Of Madhya Pradesh on 23 March, 2023
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 1188 of 2023 (SMT. RATNABAI Vs THE STATE OF MADHYA PRADESH) Dated : 23-03-2023 None for applicant.
G.A. for the State.
The case is adjourned. List after 2 weeks.
(VIJAY KUMAR SHUKLA) JUDGE MK Signature Not Verified Signed by: MUKTA CHANDRASHEKHAR KOUSHAL Signing time: 24-Mar-23 11:00:56 AM