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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(16) in The M.P. Krishi Upaj Mandi (Special Licence for more than one Market Areas) Rules, 2003

(16)"Administrative Market Committee" means the Market Committee constituted under Section 11 which has been vested full power to control the marketing of notified agricultural produce in the declared specified market area for special licence holder market functionary under Section 32-A;