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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 84(5) in Arunachal Pradesh Co-operative Societies Act, 1978

(5)It shall be competent for the Registrar to withdraw any inquiry from the officer to whom it is entrusted, and to hold the enquiry himself or entrust it to any other person as he deems fit.