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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(4)(c) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(c)ensure that the limits fixed by the Finance Committee for recurring and non-recurring expenditure for a year are not exceeded, and that all money are expended for the purpose for which they are granted or allotted;