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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(2)(d) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012

(d)such sawmill and other wood based industrial unit shall pay Inspection Fee annually at the rates specified in Schedule A;