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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(5) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(5)If the committee fails to submit the panel within the period specified in sub-section (4), the Chancellor may appoint any person whom he deems tit to be the Vice-Chancellor.