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[Cites 0, Cited by 4] [Section 131] [Entire Act]

State of West Bengal - Subsection

Section 131(1) in The Calcutta Municipal Corporation Act, 1980

(1)The Corporation shall, on or before the 22nd day of March in each year, adopt for the ensuing year a budget estimate which shall be the estimate of the receipts and the expenditure of the Corporation to be received and incurred on account of the municipal government of Calcutta.