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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Bengal Presidency - Subsection

Section 36(b) in Police Regulations, Bengal , 1943

(b)He shall be ready to assist and to control the Superintendents under him, and shall point out to them the proper method of carrying out their duties whenever he observes neglect, want of system or divergence from orders but he shall subsequently refer any difference of opinion to the Inspector-General if a Superintendent so requests. He shall seek to encourage, instruct and advise them rather than to find fault and he shall be careful neither to supersede them in their proper functions nor to interfere unduly in their relations with their subordinates.