Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(16) in The Dibrugarh University Act, 1965 (16)"Recognized College" means a college other than a constituent college or affiliated college recognized by the University and includes a college deemed to be recognized under Section 5 ;
