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[Cites 0, Cited by 42] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(32) in The Wild Life (Protection) Act, 1972

(32)"uncured trophy" means the whole or any part of any captive animal or wild animal, other than vermin, which has not undergone a process of taxidermy, and includes a freshly-killed wild animal, ambergris, musk and other animal products;