Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Securities And Exchange Board Of India - Subsection Section 27(v) in The Securities and Exchange Board of India (Intermediaries) Regulations, 2008 (v)debarring a branch or an office of the noticee from carrying out activities for the specified period;
