Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 35 in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006 35. Repeal of Ordinance 23 of 2005. - The Andhra Pradesh Bio-Fertilisers (Monitoring and Quality Control) Ordinance, 2005 is hereby repealed.
