Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 66 in Sonowal Kachari Autonomous Council Act, 2005

66. Protection of the right of the non-tribal and other ethnic.

- All rights and interest of the non-tribal citizens and other ethnic groups other than the Sonowal Kachari Community within the Council Area as exist at the commencement of this Act, in matters pertaining to their language, literature, culture, religion, customs and traditions, trade and commerce, industry, land, etc, shall be protected,