Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(k) in Andhra Pradesh Information Technology (Electronic Service Delivery ) Rules, 2011 (k)"Kiosk Operator" means the individual identified and retained by the Authorized Service Provider or the Government as Authorized Agent ;
