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State of Maharashtra - Section

Section 103D in Maharashtra Housing and Area Development Act, 1976

103D. Relaxation in requirement of minimum number of membership of co-operative societies under this Chapter.

- Notwithstanding anything contained in the Maharashtra Co-operative Societies Act, 1960, the requirement of minimum number of members specified therein for formation of a co-operative society shall not apply to a co-operative society of occupiers formed under this Chapter.