Central Administrative Tribunal - Ernakulam
Maggy George vs The Secretary Ministry Of Heavy ... on 25 February, 2020
1
CENTRAL ADMINISTRATIVE TRIBUNAL,
ERNAKULAM BENCH
Original Application No. 180/0043/2020
Tuesday, this the 25th day of February 2020
CORAM:
Hon'ble Mr. Ashish Kalia, Judicial Member
1. Maggy George, aged 55 years,
W/o P.P.George,
J.T.O., BSNL,Mala
residing at
Paramby House,
Mambra,
Karukutty P.O.
PIN-683 576
Mob:9447517100
2. Rahila Beegum K.H., aged 56 years,
W/o K.K.Abdul Salam,
J.T.O., BSNL,
Punnamparambu,
Wadakkanchery,
residing at
Kunnath Peedikayil House,
Marathkunnu,
Enkakkad P.O.
Pin-680 589
Mob:9446588088
3. Louis U.M. Aged 57 years,
S/o U.A.Mathew,
J.T.O., B.S.S., BSNL,
Chalakudy ,
residing at
Uppan House, Meloor P.O.
Pin-680 311.
Mob:9446419393
4. Asokan T.K. Aged 59 years,
S/o Kesavan,
J.T.O., B.S.S., BSNL,
Kodungallore,
residing at
Thekkumthottathil House,
Azhikode P.O.
Pin: 680 666.
Mob:9447055688
5. Raveendran K. Aged 57 years,
S/o Ravunni Nair,
2
J.T.I\O., BSNL,
Amala Nagar,
Thrissur,
residing at
Medini Vihar,
Chakkammukku,
Punkunnam,
Pin-680 002.
Mob:9447832652
6. Sivaraj K.G.Aged 55 years,
S/o Govindan,
J.T.O.(G),
O/o GMT
Sanchar Bhawan,
Thrissur
residing at
Koomully House, Mulangunnathukavu P.O.
Pin-680 581.
Mob:9446047888
7. Mathaikunju K.P. Aged 59 years,
S/o K.V.Poulose,
T.T.O., C.S.E.
Chalakudy ,
residing at
Kakkattukudy House, Thuruthy P.O.
Pin-683 545.
Mob:9447100031
8. A.Parameswaran, Aged 58 years,
S/o Krishnan Nambiar,
J.T.O., Erumapetty,
Thrissur,
residing at
Andekkattil House,
Pazhavoor,
Thayyur P.O.
Pin-680 584.
Mob:9446722110
...........Applicants
(By Advocate : Mr.C.A.Joy)
Versus
1. Union of India, represented by the Secretary to Government of India,
Ministry of Communications & IT,
Department of Telecommunication,
New Delhi-10 001.
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2. The Bharat Sanchar Nigam Limited, represented by its
Chairman & Managing Director,
Corporate Office,
Harishchandra Mathur Lane,
Janpath,
New Delhi-110 001.
3 The Chief General Manager,
BSNL,
Kerala Circle,
Thiruvananthapuram-695033
4. The General Manager,
BSNL
Thrissur-680 022
5. Accounts Officer,
O/o GMT,
BSNL
Thrissur-680 022
..... Respondents
[By Advocate : Mr.N.Anilkumar, SCGSC, Mr.George Kuruvilla]
This application having been heard on 25.02.2020 the Tribunal on 25.02.2020
delivered the following:
O R D E R(ORAL)
Hon'ble Mr. Ashish Kalia, Judicial Member -
In terms of Order dated 14.02.2020, the applicant wishes to withdraw the O.A.180/43/2020 with liberty to file fresh application in case grievance still persists. Ordered accordingly. O.A. is disposed of. No costs.
(ASHISH KALIA) JUDICIAL MEMBER ss 4 Original Application No. 180/0043/2020 ANNEXURES Annexure A1 - The copy of the Recruitment Rule-2014. Annexure A2 - The true copy of letter No.5-32/2013-Estt.IV dt.15.10.2015 Annexure A3 - A true copy of letter No.3-32/203/Estt-IV dated 22.12.2015.
Annexure A4 - Order No.E207-17/IV/2013-21/108 dated 10.12.2019- 1st Applicant Annexure A5 - Order No.E207-17/IV/2013-21/107 dated 15.11.2019- 2nd Applicant Annexure A6 - Order No.E207-17/IV/2013-21/111 dated 10.12.2019- 3rd Applicant Annexure A7 - Order No.E207-17/IV/2013-21/109 dated 10.12.2019- 4th Applicant Annexure A8 - Order No.E207-17/IV/2013-21/112 dated 02.01.2020- 5th Applicant Annexure A9 - Order No.E207-17/IV/2013-21/112 dated 17.12.2019- 6th Applicant Annexure A10 - Order No.E207-17/IV/2013-21/113 dated 17.12.2019- 7th Applicant Annexure A11 - Order No.E207-17/IV/2013-21/110 dated 10.12.2019- 8th Applicant Annexure A12 - True copy of the Letter No.1-37/2011-PAT(BSNL) dated 22.12.2011.
Annexure A13 - True copy of the Office Memorandum dated 12.12.2013 issued by the D.O.P. & T. Annexure A14 - A True copy of the Communication No.3-8/2010-Estt-
IV(Pt.) dated18.09.2018.
Annexure A15 - A True copy of pay fixation of JTO, namely Saraswathi.H.P. In Karnataka circle. Annexure A16 - The copy of the letter No.3-8/2010-Estt-IV dated 5 03.06.2016.
Annexure R4(a)- True copy of the order dated22/8/16 in R.A.30/2015 in OA 1022/2012 and connected cases. Annexure R4(b) - True copy of the order dated 06/02/2017 in OA 306/2013 & connected cases.
Annexure R4(c)- True copy of the order dated 18.09.2019 of the office of the CGM Kerala Circle Annexure R4(d)- True copy of the clarification dated 16/03/2019 of the Kerala Circle.
Annexure R4(e) - True copy of the pay revision order for Non-Executives of BSNL dated 7/5/10.
Annexure R4(f)- True copy of the clarification dated 31/03/2019 of the BSNL Corporate Office Annexure R4(g)- True copy of the clarification dated 31/1/11 of the BSNL Corporate Office.
Annexure R4(h) - True copy of the order dated 11/10/12 of the CGM Kerala Circle.
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