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Central Administrative Tribunal - Ernakulam

Maggy George vs The Secretary Ministry Of Heavy ... on 25 February, 2020

                                          1

                  CENTRAL ADMINISTRATIVE TRIBUNAL,
                         ERNAKULAM BENCH

                     Original Application No. 180/0043/2020
                   Tuesday, this the 25th day of February 2020

CORAM:

     Hon'ble Mr. Ashish Kalia, Judicial Member

1.   Maggy George, aged 55 years,
     W/o P.P.George,
     J.T.O., BSNL,Mala
     residing at
     Paramby House,
     Mambra,
     Karukutty P.O.
     PIN-683 576
     Mob:9447517100

2.   Rahila Beegum K.H., aged 56 years,
     W/o K.K.Abdul Salam,
     J.T.O., BSNL,
     Punnamparambu,
     Wadakkanchery,
      residing at
      Kunnath Peedikayil House,
      Marathkunnu,
      Enkakkad P.O.
      Pin-680 589
      Mob:9446588088

3.   Louis U.M. Aged 57 years,
     S/o U.A.Mathew,
     J.T.O., B.S.S., BSNL,
     Chalakudy ,
     residing at
     Uppan House, Meloor P.O.
     Pin-680 311.
     Mob:9446419393

4.   Asokan T.K. Aged 59 years,
     S/o Kesavan,
     J.T.O., B.S.S., BSNL,
     Kodungallore,
     residing at
     Thekkumthottathil House,
     Azhikode P.O.
     Pin: 680 666.
     Mob:9447055688

5.   Raveendran K. Aged 57 years,
     S/o Ravunni Nair,
                                           2

     J.T.I\O., BSNL,
     Amala Nagar,
     Thrissur,
     residing at
     Medini Vihar,
     Chakkammukku,
     Punkunnam,
     Pin-680 002.
     Mob:9447832652

6.   Sivaraj K.G.Aged 55 years,
     S/o Govindan,
     J.T.O.(G),
     O/o GMT
     Sanchar Bhawan,
     Thrissur
     residing at
     Koomully House, Mulangunnathukavu P.O.
     Pin-680 581.
     Mob:9446047888

7.   Mathaikunju K.P. Aged 59 years,
     S/o K.V.Poulose,
     T.T.O., C.S.E.
     Chalakudy ,
     residing at
     Kakkattukudy House, Thuruthy P.O.
     Pin-683 545.
     Mob:9447100031

8.   A.Parameswaran, Aged 58 years,
     S/o Krishnan Nambiar,
     J.T.O., Erumapetty,
     Thrissur,
     residing at
     Andekkattil House,
     Pazhavoor,
     Thayyur P.O.
     Pin-680 584.
     Mob:9446722110



                                                             ...........Applicants

(By Advocate : Mr.C.A.Joy)

                                      Versus

1.   Union of India, represented by the Secretary to Government of India,
     Ministry of Communications & IT,
     Department of Telecommunication,
     New Delhi-10 001.
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2.    The Bharat Sanchar Nigam Limited, represented by its
      Chairman & Managing Director,
      Corporate Office,
      Harishchandra Mathur Lane,
      Janpath,
      New Delhi-110 001.

3     The Chief General Manager,
      BSNL,
      Kerala Circle,
      Thiruvananthapuram-695033

4.    The General Manager,
      BSNL
      Thrissur-680 022

5.    Accounts Officer,
      O/o GMT,
      BSNL
      Thrissur-680 022

                                                                    .....   Respondents

[By Advocate :    Mr.N.Anilkumar, SCGSC, Mr.George Kuruvilla]

     This application having been heard on 25.02.2020 the Tribunal on 25.02.2020

delivered the following:

                                O R D E R(ORAL)

Hon'ble Mr. Ashish Kalia, Judicial Member -

In terms of Order dated 14.02.2020, the applicant wishes to withdraw the O.A.180/43/2020 with liberty to file fresh application in case grievance still persists. Ordered accordingly. O.A. is disposed of. No costs.

(ASHISH KALIA) JUDICIAL MEMBER ss 4 Original Application No. 180/0043/2020 ANNEXURES Annexure A1 - The copy of the Recruitment Rule-2014. Annexure A2 - The true copy of letter No.5-32/2013-Estt.IV dt.15.10.2015 Annexure A3 - A true copy of letter No.3-32/203/Estt-IV dated 22.12.2015.

Annexure A4 - Order No.E207-17/IV/2013-21/108 dated 10.12.2019- 1st Applicant Annexure A5 - Order No.E207-17/IV/2013-21/107 dated 15.11.2019- 2nd Applicant Annexure A6 - Order No.E207-17/IV/2013-21/111 dated 10.12.2019- 3rd Applicant Annexure A7 - Order No.E207-17/IV/2013-21/109 dated 10.12.2019- 4th Applicant Annexure A8 - Order No.E207-17/IV/2013-21/112 dated 02.01.2020- 5th Applicant Annexure A9 - Order No.E207-17/IV/2013-21/112 dated 17.12.2019- 6th Applicant Annexure A10 - Order No.E207-17/IV/2013-21/113 dated 17.12.2019- 7th Applicant Annexure A11 - Order No.E207-17/IV/2013-21/110 dated 10.12.2019- 8th Applicant Annexure A12 - True copy of the Letter No.1-37/2011-PAT(BSNL) dated 22.12.2011.

Annexure A13 - True copy of the Office Memorandum dated 12.12.2013 issued by the D.O.P. & T. Annexure A14 - A True copy of the Communication No.3-8/2010-Estt-

IV(Pt.) dated18.09.2018.

Annexure A15 - A True copy of pay fixation of JTO, namely Saraswathi.H.P. In Karnataka circle. Annexure A16 - The copy of the letter No.3-8/2010-Estt-IV dated 5 03.06.2016.

Annexure R4(a)- True copy of the order dated22/8/16 in R.A.30/2015 in OA 1022/2012 and connected cases. Annexure R4(b) - True copy of the order dated 06/02/2017 in OA 306/2013 & connected cases.

Annexure R4(c)- True copy of the order dated 18.09.2019 of the office of the CGM Kerala Circle Annexure R4(d)- True copy of the clarification dated 16/03/2019 of the Kerala Circle.

Annexure R4(e) - True copy of the pay revision order for Non-Executives of BSNL dated 7/5/10.

Annexure R4(f)- True copy of the clarification dated 31/03/2019 of the BSNL Corporate Office Annexure R4(g)- True copy of the clarification dated 31/1/11 of the BSNL Corporate Office.

Annexure R4(h) - True copy of the order dated 11/10/12 of the CGM Kerala Circle.

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