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[Cites 0, Cited by 0] [Section 243ZE(2)] [Section 243ZE] [Entire Act]

Union of India - Subsection

Section 243ZE(2)(c) in Constitution of India, 1950

(c)the representation in such Committees of the Government of India and the Government of the State and of such organisations and institutions as may be deemed necessary for carrying out the functions assigned to such Committees;