Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 60I in The Punjab Land Revenue Act, 1887 60I. Effect of additional land revenue. - The levy of additional land-revenue shall neither have the effect of adding to the value of any Jagir or any assignment of land-revenuenor such levy shall be treated as land-revenuefor the purposes of any other law for the time being in force.
