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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Tripura - Subsection

Section 101(1)(e) in Tripura Panchayats Act, 1993

(e)exercise such other powers, perform such other functions and discharge such other duties as the Panchayat Samiti may, by general or special resolution, direct or as the State Government may, by rule made in this behalf, prescribe.