Supreme Court - Daily Orders
M/S Tamil Nadu State Transport ... vs S. Krishnamoorthy on 12 May, 2023
Bench: Sudhanshu Dhulia, Aravind Kumar
ITEM NO.42 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 20995/2021
(Arising out of impugned final judgment and order dated 29-07-2019
in WA No. 1014/2018 passed by the High Court Of Judicature At
Madras)
M/S TAMIL NADU STATE TRANSPORT CORPORATION & ANR. Petitioner(s)
VERSUS
S. KRISHNAMOORTHY Respondent(s)
( IA No. 156118/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 12-05-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Ms. G. Indira, AOR
Mr. Harnaman Singh, Adv.
Mr. Rahul, Adv.
Mr. Gandeepan, Adv.
Mr. Ashwini Kumar, Adv.
For Respondent(s) Mr. Muthuvel Palani, Adv.
Mr. B. Balaji, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter dated 10.05.2023 circulated by learned counsel for the respondent(s) seeking adjournment, list after four weeks.
Signature Not Verified(NIRMALA NEGI) Digitally signed by NIRMALA NEGI Date: 2023.05.12 (VIDYA NEGI) COURT MASTER (SH) 17:10:15 IST Reason: ASSISTANT REGISTRAR