Section 36A(1)(ii) in The United Provinces Indian Medicine Act, 1939

[Cites 0, Cited by 0] [Section 36A(1)] [Section 36A] [Entire Act]

(ii)members of the Board elected under Clauses (iii), (iv) and (v) of sub-section (1) of Section 5, who shall be ex-officio members of the Faculty;

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