Section 185 in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998
185. Deshoring. - The employer shall ensure at a construction site of a building or other construction work that-
(a)when shoring is removed, sufficient props are left in place of such shoring to prevent any possible hazard; and(b)deshoring is adequately braced or tied together with support to prevent any hazard.
